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Supreme Court - Daily Orders

Department Of Food Civil Supplies And ... vs M/S Virgo Softech Ltd. on 10 January, 2023

Author: Surya Kant

Bench: Surya Kant

                                         IN THE SUPREME COURT OF INDIA
                                             INHERENT JURISDICTION

                                      REVIEW PETITION(CIVIL) No. 1476/2022

                                                           IN

                                     SPECIAL LEAVE PETITION(C) No.14994/2022


     DEPARTMENT OF FOOD CIVIL SUPPLIES AND                                            Petitioner(s)
     CONSUMER PROTECTION

                                                          VERSUS

     M/S VIRGO SOFTECH LTD.                                                           Respondent(s)


                                                        O R D E R

This review petition has been filed against Order dated 12th September, 2022 whereby the Special Leave Petition was dismissed.

We have considered the review petition on merits. In our opinion, no case for review of Order dated 12th September, 2022 is made out. Consequently, the review petition is dismissed on merits.

Consequent upon dismissal of the Review Petition, Pending application seeking stay also stands disposed of.

...................J (SURYA KANT) Signature Not Verified Digitally signed by VISHAL ANAND Date: 2023.01.11 ...................J 19:05:18 IST Reason: (J.B. PARDIWALA) NEW DELHI;

10TH JANUARY, 2023.

ITEM NO.1003                                        SECTION IV­C

                S U P R E M E C O U R T O F     I N D I A
                        RECORD OF PROCEEDINGS

R.P.(C) No. 1476/2022 in SLP(C) No. 14994/2022 DEPARTMENT OF FOOD CIVIL SUPPLIES AND Petitioner(s) CONSUMER PROTECTION VERSUS M/S VIRGO SOFTECH LTD. Respondent(s) (FOR ADMISSION and IA No.154190/2022­ STAY) Date : 10­01­2023 This matter was circulated today. CORAM :

HON'BLE MR. JUSTICE SURYA KANT HON'BLE MR. JUSTICE J.B. PARDIWALA By Circulation UPON perusing papers the Court made the following O R D E R The Review Petition is dismissed on merits, in terms of the signed Order.
Pending application seeking stay also stands disposed of.
(VISHAL ANAND) (KAMLESH RAWAT) ASTT. REGISTRAR­cum­PS COURT MASTER (NSH) (Signed Order is placed on the file)