Section 133(1)(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 133(1)] [Section 133] [Entire Act]

(c)the annual value of the building or land, which he occupies and the name and address of the owner.

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