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Patna High Court - Orders

Sadhana Ambsatha vs Krishna Devi on 30 August, 2024

Author: Rajiv Roy

Bench: Rajiv Roy

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                              Miscellaneous Jurisdiction Case No.203 of 2024
                                                        In
                                     Miscellaneous Appeal No.642 of 2016
                 ======================================================
           1.     Sadhana Ambsatha W/o Late Mahesh Kumar Ambast Residents of
                  Kurmanghat, P.O. Devbandha, District Godda, at present residing at C/o
                  Vinod Kr. Verma Son of Late Bindeshwari Prasad, Jhaua Kothi, near Q.No.
                  78, Khanjarpur, P.S. Barari and District Bhagalpur.
           2.    Richa Kumari Ambast Daughter of Late Mahesh Kumar Ambast were
                 Minors During the Pendency of appeal but now they have attained Majority.
                 Residents of Kurmanghat, P.O. Devbandha, District Godda, at present
                 residing at C/o Vinod Kr. Verma Son of Late Bindeshwari Prasad, Jhaua
                 Kothi, near Q.No. 78, Khanjarpur, P.S. Barari and District Bhagalpur.
           3.    Shreya Shruti Daughter of Late Mahesh Kumar Ambast were Minors During
                 the Pendency of appeal but now they have attained Majority. Residents of
                 Kurmanghat, P.O. Devbandha, District Godda, at present residing at C/o
                 Vinod Kr. Verma Son of Late Bindeshwari Prasad, Jhaua Kothi, near Q.No.
                 78, Khanjarpur, P.S. Barari and District Bhagalpur.
           4.    M.S. Supriya Daughter of Late Mahesh Kumar Ambast were Minors During
                 the Pendency of appeal but now they have attained Majority. Residents of
                 Kurmanghat, P.O. Devbandha, District Godda, at present residing at C/o
                 Vinod Kr. Verma Son of Late Bindeshwari Prasad, Jhaua Kothi, near Q.No.
                 78, Khanjarpur, P.S. Barari and District Bhagalpur.

                                                                      ... ... Petitioner/s
                                                  Versus
           1.    Krishna Devi Wife of Late Narsingh Prasad R/o C/o Vinay Ku Ambast,
                 Mohalla Dudhani, in front of Durga Rice Mill, Dumka.
           2.    Sudarshan Pandit Son of Sri Krishna Pandit at new Gualabasti, near Adarsh
                 Nagar, North Jamshedpur, East Singhbhum
           3.    National Insurance Co. Ltd. through Sri Durbadal Mukherjee, Branch
                 Manager, Kanti Tower, 2nd Floor, New Kala Moti Road, Jamshedpur
           4.    National Insurance Co. Ltd . through Divisional Manager, Sri Ajay Kumar
                 Verma, at Central Jail Road, Tilkamanjhi, Bhagalpur.

                                                        ... ... Opposite Party/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s     :   Mr. Madan Mohan, Advocate
                 For the Opposite Party/s :   Mr. Durgesh Kumar Singh, Advocate
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE RAJIV ROY
                                       ORAL ORDER

3   30-08-2024

Mr. Ritik Sah, learned Advocate submits that he has been directed by Mr. Madan Mohan, learned counsel for the Patna High Court MJC No.203 of 2024(3) dt.30-08-2024 2/2 petitioner who is on record to withdraw the present petition.

2. Permission accorded.

3. Accordingly, the present petition stands dismissed as withdrawn.

(Rajiv Roy, J) Adnan/-

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