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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(2) in Mising Autonomous Council Act, 1995

(2)The meeting of the General Council shall be held at the headquarter of the Mising Autonomous Council at such time as may be notified by the Chief Executive Councilor.Provided that the first meeting of the General Council after the election shall be held on such date as may be appointed by the Government.