Bombay High Court
Bharat Amratlal Shah vs The Income Tax Officer Ward - 19 (1) (1) ... on 27 June, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
31. WPL 3268-22.doc
Chittewan
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO.3268 OF 2022
Shri Bharat Amratlal Shah ... Petitioner
Versus
The Income Tax Officer
Ward-19(1)(1),
Mumbai And Others ... Respondents
***
Mr. Rashmi Vyas i/b Ms. Namrata S. Kasale for the Petitioner.
Mr. Arvind Pinto for the Respondents.
***
CORAM : DHIRAJ SINGH THAKUR &
ABHAY AHUJA, JJ.
DATE : 27 JUNE 2022
P. C. :
. Mr. Pinto, learned Counsel for the Respondents submits that he has
received a copy of the rejoinder today itself and would like to have instructions in the matter from the officer concerned.
3 List this Petition on 11 July 2022.
Digitally signed by RAJESH (ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR, J.) RAJESH VASANT VASANT CHITTEWAN
CHITTEWAN Date: 2022.06.27 19:17:12 +0530 1/1