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Union of India - Section

Section 6 in National Savings Certificates (VIII Issue) Rules, 1989

6. Procedure for purchase of certificates.

- Any person specified in rule 4, desiring to purchase a certificate, shall present at a [post office or bank] [Substituted 'post office' by Notification No. G.S.R. 54(E), dated 18.1.2017 (w.e.f. 8.5.1989).] an application in Form 1, either in person or through an authorised agent of the Small Savings Schemes.