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Madhya Pradesh High Court

Ram Ashok Sharma vs Ramlallu Bais on 2 May, 2018

THE HIGH COURT OF MADHYA PRADESH EP-27-2014 (RAM ASHOK SHARMA Vs RAMLALLU BAIS) 55 Jabalpur, Dated : 02-05-2018 Parties through their respective counsel. Upon mutual consent of both the counsel, list this case on 20.06.2018.

sh (ATUL SREEDHARAN) e JUDGE ad Pr a Digitally signed by hy rk.

RAVIKANT KEWAT Date: 2018.05.02 22:07:26 -07'00' ad M of rt ou C h ig H