Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Karnataka - Subsection Section 14(1) in The Karnataka Parks, Play-Fields And Open Spaces (Preservation and Regulation) Act, 1985 (1)The Government may, by notification, and after previous publication, make rules for the purpose of carrying out the provisions of this Act.
