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State of Tripura - Section

Section 1 in Tripura Industrial Investment Promotion Incentives Scheme, 2017

1. Short title.

- The Scheme shall be called the Tripura Industrial Investment Promotion Incentives Scheme, 2017 (hereafter referred to as "Scheme-2017") for industrial enterprises (hereafter referred to as "enterprises") to be set up in the State of Tripura.