Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of West Bengal - Subsection Section 19(2) in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013 (2)The constitution, powers, functions, and area of the Board of Studies and Skilling shall be such as the Council may provide by regulations.
