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State of Rajasthan - Section

Section 8 in The Rajasthan Imposition of Ceiling on Agricultural Holding Act, 1973

8. Increase or decrease in number of family members not to affect ceiling area.

- Notwithstanding anything contained in this Act, the extent of ceiling area which a family is entitled to hold under the provisions of this Act shall not be increased or reduced by reason only of any increase or decrease in the number of members of such family on or after the date of commencement of this Act.