Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 33 in The Gujarat Diseases of Animals (Control) Act, 1963 33. Jurisdiction of Magistrate. - No Magistrate, other than a Magistrate of the First Class shall try any offence punishable under this Act.
