Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Gujarat - Subsection Section 19(4) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978 (4)The Executive Council, may by Ordinances appoint Committees to carry out its administrative work and define their constitution, functions and tenure.
