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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(2) in Rajasthan Right to Information Act, 2000

(2)While maintaining the records proper indexing, listing, numbering, and paging of records shall be done and the same may be kept ready for a access to information, subject to the provisions of this Act, to any citizen requesting for such access.