Himachal Pradesh High Court
Satender Pal vs . H.P. Tourism on 24 June, 2024
Satender Pal vs. H.P. Tourism .
Development Corporation Limited and others CWP No.3606 of 2024 24.06.2024 Present: Mr. Mehar Chand, Advocate, for the petitioner.
Mr. Shivank Singh Panta, Advocate, for the respondents.
Learned counsel appearing on behalf of the respondents prays for and is granted ten days' time to file reply.
List after 10 days.
(Bipin C. Negi) Judge June 24, 2024 tarun ::: Downloaded on - 24/06/2024 20:33:41 :::CIS