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[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

State of Assam - Subsection

Section 36(3)(iii) in Krishnaguru Adhyatmik Visvavidyalaya Act, 2017

(iii)such teacher of subjects assigned to the Faculty as may be appointed to the faculty by the Academic Council;