Bombay High Court
Shankar M Gowekar vs Divisional Transport Officer And Anr on 1 December, 2021
Author: G.S.Kulkarni
Bench: G.S.Kulkarni
Digitally signed
by VIDYA
VIDYA SURESH AMIN
SURESH Date:
2021.12.02
AMIN 11:16:02
+0530
17.WP3580_2021.doc
Vidya Amin
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 3580 OF 2021
Shankar M. Gowekar ... Petitioner
V/s.
Divisional Transport Officer & Anr. ... Respondents
Ms. Seema Chopda for for the petitioner.
Ms. P.M. Bhansali i/b. Mr. G.S. Hegde for the respondents.
CORAM : G.S.KULKARNI, J.
DATE : 1 December, 2021 P.C.:
1. Stand over to 15 December, 2021 to enable learned counsel for the petitioner to serve the petition on the Standing counsel for the respondent, who is also present in the Court and also to enable the learned standing counsel for the respondents to take instructions as the petitioner has expressed that he is willing to forego the backwages.
(G.S.KULKARNI, J.) 1/1