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Bombay High Court

Shankar M Gowekar vs Divisional Transport Officer And Anr on 1 December, 2021

Author: G.S.Kulkarni

Bench: G.S.Kulkarni

         Digitally signed
         by VIDYA
VIDYA    SURESH AMIN
SURESH   Date:
         2021.12.02
AMIN     11:16:02
         +0530




                                                                                      17.WP3580_2021.doc

                            Vidya Amin
                                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                     CIVIL APPELLATE JURISDICTION

                                                   WRIT PETITION NO. 3580 OF 2021

                                     Shankar M. Gowekar                             ... Petitioner
                                           V/s.
                                     Divisional Transport Officer & Anr.            ... Respondents

                                     Ms. Seema Chopda for for the petitioner.
                                     Ms. P.M. Bhansali i/b. Mr. G.S. Hegde for the respondents.

                                                              CORAM : G.S.KULKARNI, J.

DATE : 1 December, 2021 P.C.:

1. Stand over to 15 December, 2021 to enable learned counsel for the petitioner to serve the petition on the Standing counsel for the respondent, who is also present in the Court and also to enable the learned standing counsel for the respondents to take instructions as the petitioner has expressed that he is willing to forego the backwages.

(G.S.KULKARNI, J.) 1/1