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Madhya Pradesh High Court

Shyam Singh Thakur vs The State Of Madhya Pradesh on 28 August, 2023

Author: Anuradha Shukla

Bench: Anuradha Shukla

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 37340 of 2023 (SHYAM SINGH THAKUR Vs THE STATE OF MADHYA PRADESH AND OTHERS) MCRC/36324/2023 Dated : 28-08-2023 Shri Somnath Kori - Advocate for applicants.

Ms. Ekta Gupta - Panel lawyer for the State.

Case diary is not available. Learned counsel for the State is directed to call for the case diary before the next date of hearing.

List in the next week.

(ANURADHA SHUKLA) JUDGE DevS Signature Not Verified Signed by: DEVESH K SHRIVASTAVA Signing time: 8/29/2023 1:41:31 PM