Rajasthan High Court - Jaipur
Jahid Ali S/O Sh. Zamin Ali vs The Jaipur Vidyut Vitran Nigam Ltd on 13 March, 2019
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 22847/2018
Jahid Ali S/o Sh. Zamin Ali,
----Petitioner
Versus
The Jaipur Vidyut Vitran Nigam Ltd.,
----Respondent
For Petitioner(s) : Mr. Manoj Pareek For Respondent(s) : Mr. S.S. Shekhawat HON'BLE MR. JUSTICE INDERJEET SINGH Order 13/03/2019 Counsel for the respondent seeks two weeks' time to file reply.
Time prayed for is allowed. Office is directed to show the name of Shri S.S. Shekhawat in the causelist.
List this matter on 22.04.2019.
(INDERJEET SINGH),J Jyoti/56 (Downloaded on 06/06/2021 at 05:06:53 AM) Powered by TCPDF (www.tcpdf.org)