Supreme Court - Daily Orders
Arvind Kumar @ Arvind Kumar Mishra vs Union Of India on 22 August, 2023
Bench: Abhay S. Oka, Pankaj Mithal
ITEM NO.20 COURT NO.7 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 100-101/2017
ARVIND KUMAR @ ARVIND KUMAR MISHRA Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 22-08-2023 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Appellant(s) Mr. Santosh Kumar, Adv.
Mr. Rajiv R. Mishra, Adv.
Ms. Suruchi Yadav, Adv.
Mr. Shazim, Adv.
Mr. Yadav Narender Singh, AOR
For Respondent(s) Mr. K.M. Nataraj, A.S.G.
Mr. Sharath Nambiar, Adv.
Mr. Vinayak Sharma, Adv.
Mr. Mohd. Akhil, Adv.
Mr. Anuj Srinivas Udupa, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Mukesh Kumar Maroria, AOR
UPON hearing the counsel the Court made the following
O R D E R
Time granted to file the compilation of the documents on record is extended by a period of two weeks from today.
List on 4th October, 2023.
Signature Not Verified Digitally signed by Deepak Guglani Date: 2023.08.23 (ASHISH KONDLE) 17:25:28 IST Reason: (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH)