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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(2) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010

(2)If in, or in connection with, the exercise of its powers and discharge of its functions by the competent authority under this Act any dispute arises between the Competent Authority and the State Government, the decision of the State Government on such dispute shall be final.