Madhya Pradesh High Court
Manmohan vs The State Of Madhya Pradesh on 19 September, 2022
Author: Sunita Yadav
Bench: Sunita Yadav
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRR No. 3579 of 2022 (MANMOHAN Vs THE STATE OF MADHYA PRADESH) Dated : 19-09-2022 Shri Ashfaq Khan, learned counsel for the applicant.
Shri Purshottam Tanwar, learned Panel Lawyer for the State. As prayed, list this matter on 22.09.2022.
(SUNITA YADAV) JUDGE Durgekar Signature Not Verified Signed by: SANJAY NAMDEORAO DURGEKAR Signing time: 20-09-2022 12:53:46 PM