Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] NCT Delhi - Subsection Section 67(3) in The Delhi Municipal Corporation Act, 1957 (3)of section 3 shall cease to be a member of that Committee and his seat shall thereupon become vacant.] [Substituted by 67 of 1993, section 47, for sub-section (1) (w.e.f. 1-10-1993).]
