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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 51(6) in The Police Enhanced Penalties Ordinance, 2005

(6)Where any amount of tax payable is enhanced by any such order, interest shall be payable also on the amount by which the tax is enhanced after the expiry of period of three months from the date of the order.