Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] UT Chandigarh - Subsection Section 54(c) in The Punjab Value Added Tax Act, 2005 (c)fails to rectify any error or omission in any return or annual statement in accordance with the provisions of this Act; or
