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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(h) in The Punjab Pre-Natal Diagnostic Techniques (Control and Regulation) Act, 1994

(h)"medical geneticist" means a person who has obtained a degree or diploma or certificate in medical genetics in the field of pre-natal diagnostic techniques or has at least two years working experience in that field after obtaining any of the following degrees, namely :-