Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 311] [Entire Act] State of Jharkhand - Subsection Section 311(3) in Bihar Education Code, 1961 (3)For other pupils the rates are the same as those prescribed for non-Government Middle Schools in Article 309 above.
