Supreme Court - Daily Orders
Brawn Laboratories Ltd. vs Fittydent International Gmbh on 9 May, 2023
ITEM NO.9 REGISTRAR COURT. 2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. VIVEK SAXENA
Petition(s) for Special Leave to Appeal (C) No(s). 4948/2020
BRAWN LABORATORIES LTD. Petitioner(s)
VERSUS
FITTYDENT INTERNATIONAL GMBH Respondent(s)
Date : 09-05-2023 This petition was called on for hearing today.
For Petitioner(s)
Mr. Mareesh Pravir Sahay, AOR
Ms. Eccha Shukla,Adv.
Ms. Awantika,Adv.
Mr. Sachin Kharb,Adv.
For Respondent(s)
UPON hearing the counsel through Video Conference, the
Court made the following
O R D E R
Despite service of notice on sole respondent there is no appearance on his behalf.
Hence, the matter be processed for listing before the Hon'ble Court, under the rules.
VIVEK SAXENA Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2023.05.10 14:43:15 IST Reason: