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[Cites 0, Cited by 0] [Section 27A(2)] [Section 27A] [Entire Act]

State of Gujarat - Subsection

Section 27A(2)(d) in The Bombay Secondary School Certificate Examination Act, 1948

(d)fails or neglects to take reasonable care of, or so conducts himself as to endanger the secrecy of, such document, he shall be guilty of an offence under this section.