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State of Bihar - Section

Section 16 in Bihar Trade Articles (Licenses Unification) Order, 1984

16. Sale of trade articles according to list of prices and stocks.

(1)No dealer shall sell or offer to sell to any person any trade article at a price higher than that specified in respect of such article in the list of prices and stocks, and
(2)Refuse to sell such article to any person at the price so specified.