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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

Daman and Diu - Subsection

Section 34(2)(j) in The Daman and Diu Real Estate (Regulation and Development) (General) Rules, 2016

(j)if any person fails, neglects or refuses to appear, or present himself as required before the Authority, the Authority shall have the power to proceed with the inquiry in the absence of such person or persons after recording the reasons for doing so.