Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Madhya Pradesh - Subsection Section 23(2) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007 (2)The Director shall act as Secretary to the Institute as well of the General Council, Executive Council, Academic Council and Finance Committee.
