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[Cites 0, Cited by 0] [Section 154(1)] [Section 154] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 154(1)(c) in Jammu and Kashmir Municipal Corporation Act, 2000

(c)all public sewers. and all drains, and sewers, culverts and water courses in or under any public street, or constructed by or for the Corporation along side any public street, and all works, material and things appertaining thereto ;