Section 3(35) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019
(35)"Infirm Power" means electricity injected into the grid prior to the date of commercial operation of a unit of the generating station in accordance with Central Electricity Regulatory Commission (Grant of Connectivity, Longterm Access and Medium-term Open Access in inter-State Transmission and related matters) Regulations, 2009;
