Section 48(2)(a) in The Life Insurance Corporation Act, 1956

[Cites 0, Cited by 2] [Section 48(2)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(2)(a) in The Life Insurance Corporation Act, 1956

(a)the term of office and the conditions of service of members;

(aa)[ the instruments which may be issued and the amount of working capital under sub-section (2) of section 5;]