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[Cites 0, Cited by 0] [Section 2A] [Entire Act]

Union of India - Subsection

Section 2A(5) in The Port Rules for the Port Of Visakhapatnam

(5)Pilots shall be supplied with breakfast between 7 and 9 a.m., lunch between noon and 2 p.m. and dinner between 6 and 8 p.m., Indian Standard Time, failing which the Master shall pay compensation for food, namely Rs. 3 for any of the meals missed by a Pilot.