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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Tamilnadu - Subsection

Section 83(2) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(2)The ballot boxes relating to each of the polling stations shall then be taken up for counting. The Returning Officer may, in his discretion, have the ballot boxes used at more than one polling station opened and their contents counted simultaneously.