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State of Rajasthan - Section

Section 14 in University of Udaipur Teachers (Conditions of Service) Rules, 1976

14.

If the University decides to relieve a teacher not confirmed in service, one month's notice shall be given to him or in lieu of notice shall be paid salary of one month:Provided that no notice of discontinuance shall be necessary in case of (i) appointments for specific periods and (ii) appointments against leave vacancies.