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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Uttar Pradesh - Subsection

Section 41(5) in The U.P. Transit of Timber and Other Forest Produce Rules, 1978

(5)The Sarda (Kali) and its tributaries in Indian territory above the Railway bridge at Bahramghat including an area within a direct distance of 8 kilometres from either bank of the main stream of the Sarda (Kali) River, taking the stream at its cold season level.