Madhya Pradesh High Court
Harshit Gupta vs The State Of Madhya Pradesh on 6 April, 2022
Author: Satyendra Kumar Singh
Bench: Satyendra Kumar Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 14462 of 2022 (HARSHIT GUPTA Vs THE STATE OF MADHYA PRADESH) Dated : 06-04-2022 Parties through their counsel.
Case diary is still awaited. Let case diary be produced positively before next date of hearing. List in the week commencing 18.04.2022.
(SATYENDRA KUMAR SINGH) JUDGE gp Signature Not Verified SAN Digitally signed by GEETA PRAMOD Date: 2022.04.06 17:35:43 IST