Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 238 in The Orissa Municipal Corporation Act, 2003 238. Water tax. - The Corporation may levy a water tax on any land or non-residential building at such percentum of property tax as may be specified by regulations.
