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[Cites 0, Cited by 0] [Section 9A(6)] [Section 9A] [Entire Act]

State of West Bengal - Subsection

Section 9A(6)(e) in The Burdwan University Act, 1981.

(e)has been proved to be guilty of criminal breach of trust or criminal negligence or gross financial irregularity or impropriety or gross negligence of duty; or