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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(1) in Andhra Pradesh Pulses (Licensing Storage and Regulation) Order, 2007

(1)Every licence granted under this Order shall be valid for a period ending 31st March and may be issued or renewed for a period of six months at a time, as may be applied for.