Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(h) in The East Punjab Molasses (Control) Act, 1948 (h)[ "Excise Officer" means an office defined as such in the Punjab Excise Act, 1914.] [Clause f, g and h added vide punjab Act No 23 of 1973.]
