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[Cites 0, Cited by 0] [Section 53B(12)] [Section 53B] [Entire Act]

State of Maharashtra - Subsection

Section 53B(12)(b) in The Maharashtra Cooperative Societies Rules, 1961

(b)"relevant Central Society" in relation to any society or sugar factory means the Central Society in the area of operation of which any such society operates or any sugar factory is situated.