Section 9(2)(a) in Telangana Labour Welfare Fund Act, 1987

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State of Telangana - Subsection

Section 9(2)(a) in Telangana Labour Welfare Fund Act, 1987

(a)for the first three months at one percent of the said amount for each complete month or part thereof after the last date by which he should have paid if according to the notice; and

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State of Telangana - Subsection

Section 9(2)(a) in Telangana Labour Welfare Fund Act, 1987