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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Odisha - Subsection

Section 60(2) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(2)The Authority may require rain water pipe to be connected to a drain or sewer or to a covered channel formed beneath the public footpath or to the road gutter on in any other approved manner, without causing any damage to the property of the Authority or the Urban Local Body.