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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(1)(c) in The Jharkhand Fiscal Responsibility and Budget Management Act, 2007

(c)Reduce fiscal deficit by such percentage of Gross State Domestic Product (GSDP) in each of the financial years in a manner consistent with the goal set in clause (b);