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[Cites 0, Cited by 0] [Section 73(4)] [Section 73] [Entire Act]

State of Tamilnadu - Subsection

Section 73(4)(b) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963

(b)All notifications issued under this Act shall, unless they are expressed to come into force on a particular day, come into force on the day on which they are published.