Gujarat High Court
Compass Shipping And Trading Ltd vs M.V. Red Eagele Ex Izmir Bull on 5 February, 2018
Author: R.M.Chhaya
Bench: R.M.Chhaya
O/AS/3/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
ADMIRALITY SUIT NO. 3 of 2018
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COMPASS SHIPPING AND TRADING LTD,....Plaintiff(s)
Versus
M.V. RED EAGELE EX IZMIR BULL, IMO NO 7613002 & 1....Defendant(s)
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Appearance:
MR ANKIT SHAH, ADVOCATE for the Plaintiff(s) No. 1
MS PAURAMIB SHETH, ADVOCATE for the Defendant(s) No. 1 - 2
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CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA
Date : 05/02/2018
ORAL ORDER
To be heard along with OJCA 7/2018.
S.O to 16.2.2018.
(R.M.CHHAYA, J.) MARY Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Feb 16 23:17:18 IST 2018